Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] Union of India - Subsection Section 63(2)(iii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (iii)provide each child upon his reception with all necessary supplies like clothing, toiletries and such other items required for daily usage.;