Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50B] [Entire Act] State of Chattisgarh - Subsection Section 50B(3) in The Chhattisgarh Co-Operative Societies Act, 1960 (3)The qualification, disqualification, term and conditions of service ofthe State Co-operative Election Commissioner shall be such as may beprescribed.
