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Himachal Pradesh High Court

Onkar Chand vs . Gian Chand & Ors. on 25 February, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Onkar Chand vs. Gian Chand & ors.

RSA No.207/2018

A 25.2.2022 Present: Mr. Rajiv Rai, Advocate, for the appellant.

Mr. Romesh Verma, Advocate, for respondents No.1 (a), 1 (b), 4 (a) and 4 (b).

Mr. Mukesh Sharma, Advocate, for respondents No.2, 3, 5 & 6.

As prayed for by the learned counsel for the appellant, list on 4th March, 2022.

( Chander Bhusan Barowalia ) Judge 25th February, 2022 (CS) ::: Downloaded on - 25/02/2022 20:12:53 :::CIS