Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(r) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (r)"Minimum Technical Requirements (MTR)" means the minimum technical requirements as described in rule 37;
