Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Tamilnadu - Subsection Section 92(d) in Tamil Nadu Educational Rules (d)The concession under sub-rules (b) and (c) shall be granted by the executive authority of a local body in the case of institutions under it and by the correspondent in the case of those under private managements.
