Patna High Court - Orders
Achuta Nand Sharma vs The State Of Bihar &Amp; Ors on 19 April, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CR. WJC No.420 of 2011
ACHUTA NAND SHARMA
Versus
THE STATE OF BIHAR & ORS
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2 19.04.2011The defect pointed out by the office shall be considered at the time of admission.
Manish/- ( Shailesh Kumar Sinha,J.)