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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(b) in Telangana Vaidya Vidhana Parishad Act, 1986

(b)"Commissionerate" means the [Telangana] [Substituted by G.O.Ms.No.2, Health, Medical and Family Welfare (B2) Department, dated 07.01.2016.] Vaidya Vidhana Parishad constituted under section 3;