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Union of India - Section

Section 1 in Maternity Benefit (Mines and Circus) Rules, 1963

1. Short title and commencement.

(1)These rules may be called The Maternity Benefit [Mines and Circus] [ Substituted by G.S.R. 59(E), dated 27.2.1975 (w.e.f. 1.3.1975).] Rules, 1963.
(2)They shall come into force on the 1st November, 1963.