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Bombay High Court

Dr. Prakash Pandharinath Shilotri vs Thane Municipal Corporation And Ors on 19 March, 2019

Bench: B.R. Gavai, Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 401 OF 2015

 Dr. Prakash Pandharinath Shilotri                         ....Petitioner
             V/S
 Thane Municipal Corporation And Ors                    ....Respondent

Mr. Amit Atul Tungare< Advocate For Petitioner. Mr. Mandar Limaye, Advocate R.no. 1 To 4.

        CORAM :                B.R. GAVAI &
                               DAMA SESHADRI NAIDU, JJ
      DATE :                   19th March, 2019
 P.C. :

At the request of the learned Advocate for the Respondent, Stand over to 26/03/2019.

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