Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39A(2)] [Section 39A] [Entire Act]

Bengal Presidency - Subsection

Section 39A(2)(ii) in The Calcutta Suburban Police Act, 1866

(ii)the carrying, collection and preparation of stones or other articles extended to be used as missiles, or of instruments of means of casting or impelling missiles;