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Union of India - Section

Section 70 in The National Security Guard Act, 1986

70. Powers of a Petty Security Guard Court.—

A Petty Security Guard Court shall have the power to try any person subject to this Act other than an officer or an Assistant Commander for any offence made punishable thereunder and to pass any sentence authorised by this Act other than a sentence of death, or imprisonment for a term exceeding two years.