Supreme Court - Daily Orders
Asst. Commissioner Of Income Tax Circle ... vs Pankajbhai Jaysukhlal Shah on 14 February, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.20 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2013/2020
(Arising out of impugned final judgment and order dated 09-04-2019
in SPLCA No. 230/2019 passed by the High Court Of Gujarat At
Ahmedabad)
ASST. COMMISSIONER OF INCOME TAX CIRCLE 2 Petitioner(s)
VERSUS
PANKAJBHAI JAYSUKHLAL SHAH Respondent(s)
(FOR I.R. and IA No.23461/2020-CONDONATION OF DELAY IN FILING and
IA No.23462/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 14-02-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Sridhar Potaraju, Adv.
Mr. H.R. Rao, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Om Prakash Shukla, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. However, the question of law is left open.
Pending application stands disposed of. (MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS Signature Not Verified COURT MASTER Digitally signed by MEENAKSHI KOHLI Date: 2020.02.15 10:42:38 IST Reason: