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Supreme Court - Daily Orders

Asst. Commissioner Of Income Tax Circle ... vs Pankajbhai Jaysukhlal Shah on 14 February, 2020

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.20                                  COURT NO.8                 SECTION III

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2013/2020

     (Arising out of impugned final judgment and order dated 09-04-2019
     in SPLCA No. 230/2019 passed by the High Court Of Gujarat At
     Ahmedabad)

     ASST. COMMISSIONER OF INCOME TAX CIRCLE 2                                  Petitioner(s)

                                                        VERSUS

     PANKAJBHAI JAYSUKHLAL SHAH                       Respondent(s)
     (FOR I.R. and IA No.23461/2020-CONDONATION OF DELAY IN FILING and
     IA No.23462/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 14-02-2020                   This petition was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                         HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                   Mr. Vikramjit Banerjee, ASG
                                         Mr. Sridhar Potaraju, Adv.
                                         Mr. H.R. Rao, Adv.
                                         Mr. Siddhartha Sinha, Adv.
                                         Mr. Om Prakash Shukla, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                               UPON hearing the counsel the Court made the following

                                                     O R D E R

Delay condoned.

The special leave petition is dismissed. However, the question of law is left open.

Pending application stands disposed of. (MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS Signature Not Verified COURT MASTER Digitally signed by MEENAKSHI KOHLI Date: 2020.02.15 10:42:38 IST Reason: