Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act] Union of India - Subsection Section 157(2)(o) in Code on Social Security, 2020 (o)manner of levy and recovery of damages from the employer who makes default in the payment of any contribution which he is liable to pay under section 128;