Delhi High Court - Orders
Kalpna Khan & Ors vs Ravindra Public School & Anr on 19 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11114/2018
KALPNA KHAN & ORS. ..... Petitioners
Through Mr.Ashok Agarwal, Adv. with
Mr.Kumar Utkarsh, Adv.
versus
RAVINDRA PUBLIC SCHOOL & ANR. ..... Respondents
Through Mr.Ajay Garg, Adv. with Mr.Pavlov
Handique, Adv. for R-1.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 19.02.2019 Counsel appearing on behalf of the respondents seeks time to file counter affidavit.
Let needful be done within a period of four weeks. Rejoinder thereto, if any, be filed within four weeks thereafter. Renotify on 08th April, 2019.
SURESH KUMAR KAIT, J FEBRUARY 19, 2019 ab