Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Kalpna Khan & Ors vs Ravindra Public School & Anr on 19 February, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~19
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 11114/2018
       KALPNA KHAN & ORS.                                   ..... Petitioners
                          Through       Mr.Ashok Agarwal, Adv. with
                                        Mr.Kumar Utkarsh, Adv.

                          versus

       RAVINDRA PUBLIC SCHOOL & ANR.          ..... Respondents
                   Through  Mr.Ajay Garg, Adv. with Mr.Pavlov
                            Handique, Adv. for R-1.

       CORAM:
       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                    ORDER

% 19.02.2019 Counsel appearing on behalf of the respondents seeks time to file counter affidavit.

Let needful be done within a period of four weeks. Rejoinder thereto, if any, be filed within four weeks thereafter. Renotify on 08th April, 2019.

SURESH KUMAR KAIT, J FEBRUARY 19, 2019 ab