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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Uttar Pradesh - Subsection

Section 88(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)all steel structure are demolished column by column and tier by tier and every structural member which is being demolished is not under any stress and such structural member is suitably lashed to prevent it from any uncontrolled swinging or dropping or falling;