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State of Rajasthan - Section
Section 745U in Rules of the High Court of Judicature for Rajasthan, 1952
745U.
All applications in each election petition shall be separately recorded in a register maintained for the purpose. The register in respect of each election petition shall have the following columns:-Register of applicationsElection Petition No.| Serial No. of application in the electionpetition | Date of presentation | Nature of plication | Date and substance of final order |
| 1 | 2 | 3 | 4 |