Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 745U in Rules of the High Court of Judicature for Rajasthan, 1952

745U.

All applications in each election petition shall be separately recorded in a register maintained for the purpose. The register in respect of each election petition shall have the following columns:-Register of applicationsElection Petition No.
Serial No. of application in the electionpetition Date of presentation Nature of plication Date and substance of final order
1 2 3 4
       
When an application is filed, the same shall be placed before the Judge as part of the election petition for passing necessary orders.