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[Cites 0, Cited by 0] [Section 281] [Entire Act]

State of Bihar - Subsection

Section 281(1) in Bihar Board's Miscellaneous Rules, 1958

(1)Pay of officers (charged). - The estimate under this unit should show the pay and special pay (if any) of officers whose pay is not subject to the vote of the Legislature. Overseas pay of such officers, if drawn in India, should also be provided for under this unit.Note. - The pay and travelling allowance of officers of the Bihar Civil Service holding listed posts, permanently, is debited to the head "Pay of officers (charged)" and "allowances (charged)" respectively.