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State of Chattisgarh - Section

Section 21 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

21. Authorities of the University.

- The Following shall be the authorities of the University, namely : -
(I)Executive Council;
(II)Finance Committee;
(III)Academic Council;
(IV)Faculties;
(V)Board of Studies;
(VI)Academic Planning and Evaluation Board;
(VII)such other authorities as may be declared by the Statute to be the authorities of the University.