Section 3(2)(a) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)Qualifications:

(i)academic / technical/ professional/Insurance Qualifications given in Schedule I Annexure-1 of these Regulations.

(ii)Other qualifications as may be specified by the Authority from time to time.

(iii)Shall be a "Member" of the Institute.

Legal Document View