Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(4) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004 (4)The decision of the Government on the question of issuing the notification under sub-section (1) shall be final and conclusive.
