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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Bihar - Subsection

Section 89(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)buckets or grabs of power shovels are propped to restrict the movement of such buckets or grabs while being repaired or while the teeth of such buckets or grabs are being changed.