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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(5)(a) in The Bihar Municipal Act, 2007

(a)establishment and maintenance of shelters, in times of drought, flood, earthquake, or other natural technological disasters, and relief works, for, destitute persons within the limits of the municipal area, .