Supreme Court - Daily Orders
Today Homes And Infrastructure P. Ltd. vs Ludhiana Improvement Trust on 6 February, 2019
Bench: L. Nageswara Rao, Sanjiv Khanna
ITEM NO.14 COURT NO.13 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 42-43/2019
TODAY HOMES AND INFRASTRUCTURE P. LTD. Petitioner(s)
VERSUS
LUDHIANA IMPROVEMENT TRUST & ANR. Respondent(s)
Date : 06-02-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Vivek Sibal,Adv.
Mr. Rahul Sharma,Adv.
Mr. Yash Patel,Adv.
Mr. P. N. Puri, AOR
For Respondent(s) Mr. Neeraj Jain,Sr.Adv.
Mr. Shubham Bhalla, AOR
Mr. Yajur Bhalla,Adv.
Mr. Bharat Upreti,Adv.
Mr. Siddarth Jai,Adv.
Mr. Karan Bharihoke,Adv.
Mr. B.D.Das,Adv.
Mr. Kaushal Naryan Mishra,Adv.
Ms. Navkiran Balay,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, the matter is adjourned by one week. In the meantime, counter affidavit, if any, be filed.
(B.Parvathi) (Santosh Kumar)
Court Master Branch Officer
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2019.02.07
17:00:46 IST
Reason: