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Supreme Court - Daily Orders

Today Homes And Infrastructure P. Ltd. vs Ludhiana Improvement Trust on 6 February, 2019

Bench: L. Nageswara Rao, Sanjiv Khanna

     ITEM NO.14                                COURT NO.13                 SECTION XVI-A

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                   No(s).    42-43/2019

     TODAY HOMES AND INFRASTRUCTURE P.                   LTD.              Petitioner(s)

                                                      VERSUS

     LUDHIANA IMPROVEMENT TRUST & ANR.                                     Respondent(s)

     Date : 06-02-2019 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE L. NAGESWARA RAO
                           HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)                  Mr.   Vivek Sibal,Adv.
                                        Mr.   Rahul Sharma,Adv.
                                        Mr.   Yash Patel,Adv.
                                        Mr.   P. N. Puri, AOR

     For Respondent(s)                  Mr.   Neeraj Jain,Sr.Adv.
                                        Mr.   Shubham Bhalla, AOR
                                        Mr.   Yajur Bhalla,Adv.
                                        Mr.   Bharat Upreti,Adv.
                                        Mr.   Siddarth Jai,Adv.

                                        Mr.   Karan Bharihoke,Adv.
                                        Mr.   B.D.Das,Adv.
                                        Mr.   Kaushal Naryan Mishra,Adv.
                                        Ms.   Navkiran Balay,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

As prayed, the matter is adjourned by one week. In the meantime, counter affidavit, if any, be filed.

                         (B.Parvathi)                                 (Santosh Kumar)
                         Court Master                                  Branch Officer
Signature Not Verified

Digitally signed by
BALA PARVATHI
Date: 2019.02.07
17:00:46 IST
Reason: