Delhi High Court - Orders
Paras Ram Dangal Society vs Estate Officer -Iv Dda And Anr on 16 February, 2023
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1980/2023 & CM APPLs. 7554/2023 & 7555/2023
PARAS RAM DANGAL SOCIETY ..... Petitioner
Through: Ms Deepika V Marwaha,
Senior Advocate with Ms. Stuti
Gupta and Ms. Raunika Johar,
Advocates.
(M): 9560493552
Email: [email protected]
versus
ESTATE OFFICER -IV DDA AND ANR ..... Respondents
Through: Ms. Mrinalini Sen, Standing
counsel for respondent/DDA.
(M): 9873367274
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 16.02.2023 [Physical Hearing/ Hybrid Hearing]
1. At request, list on 17.02.2023.
MINI PUSHKARNA, J FEBRUARY 16, 2023 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:23.02.2023 11:45:11