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Delhi High Court - Orders

Paras Ram Dangal Society vs Estate Officer -Iv Dda And Anr on 16 February, 2023

                            $~22
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      W.P.(C) 1980/2023 & CM APPLs. 7554/2023 & 7555/2023
                                   PARAS RAM DANGAL SOCIETY                    ..... Petitioner
                                                    Through: Ms Deepika V Marwaha,
                                                                Senior Advocate with Ms. Stuti
                                                                Gupta and Ms. Raunika Johar,
                                                                Advocates.
                                                                (M): 9560493552
                                                           Email: [email protected]
                                                    versus
                                   ESTATE OFFICER -IV DDA AND ANR ..... Respondents
                                                    Through: Ms. Mrinalini Sen, Standing
                                                                counsel for respondent/DDA.
                                                                (M): 9873367274
                                                           Email: [email protected]
                                   CORAM:
                                   HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                     ORDER

% 16.02.2023 [Physical Hearing/ Hybrid Hearing]

1. At request, list on 17.02.2023.

MINI PUSHKARNA, J FEBRUARY 16, 2023 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:23.02.2023 11:45:11