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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bengal Presidency - Subsection

Section 6(4) in The Bengal Smuggling Of Arms Act, 1934

(4)When the advising Judges have reached their conclusions, they shall report the same in writing to the [Central Government] [Words substituted for the words 'Local Government' by Government of India (Adaptation of Indian Laws) Order, 1937.].