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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(25)(ii) in The Code of Criminal Procedure (Goa, Daman and Diu Amendment) Act, 1986

(ii)for sub-section (3), the following sub-section shall be substituted, namely:-