Section 5A(4) in The Foreign Exchange Management (Foreign Currency Accounts By A Person Resident In India) Regulations, 2000
(4)There shall be no ceiling on the balances in the account.] [Inserted by G.S.R. 756(E), dated 1.11.2002 (w.e.f. 8.11.2002).][Inserted by Notification No. G.S.R. 915 (E) dated 25.9.2012 (w.e.f. 5.5.2000)]
