Section 70(2)(b) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2)(b) in The U.P. Factories Rules, 1950

(b)The building in which the creche is situated shall be soundly constructed and all the walls and roof shall be of suitable heat-resisting materials and shall be water-proof. The floor of the creche shall be so laid or finished as to provide a smooth impervious surface.

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State of Uttar Pradesh - Subsection

Section 70(2)(b) in The U.P. Factories Rules, 1950