Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)to make provisions for the matters mentioned in Section 44 in respect of the staff of a co-operative;