Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93C] [Entire Act] State of Bihar - Subsection Section 93C(22) in Rules Framed by Board of Revenue under section 90 (22)No ganja plant shall be cut from the field except for transport to the Khalihan.