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State of Odisha - Section

Section 46 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

46.

Further instructions, if any, to the writers regarding the manner in which the manuscript shall be prepared or submitted for consideration may be issued as a result of direction of the Government of Orissa or the Government of India or the Board of Primary Eduction, Orissa from time to time.