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Bombay High Court

Pbp Commercial Complex Co Operative ... vs Cipla Ltd. And Ors on 20 January, 2021

Author: V. G. Bisht

Bench: R. D. Dhanuka, V. G. Bisht

                                                 01-WP(l)-7586-2020.odt

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                     WRIT PETITION (L) NO. 7586 OF 2020
HDFC Bank Ltd. And Anr.                              ... Petitioner
              V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors.       ... Respondents
                                   AND
                  WRIT PETITION (L) NO. 3706 OF 2019
CIPLA Ltd.                                           ... Petitioner
              V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors.       ... Respondents
                                   WITH
                 INTERIM APPLICATION NO. 01 OF 2020
                                     IN
                  WRIT PETITION (L) NO. 3706 OF 2019

HDFC Bank Ltd. And Anr.                              ... Applicant
              V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors.       ... Respondents
                                   AND
              INTERIM APPLICATION (L) NO. 7183 OF 2020
                                     IN
                  WRIT PETITION (L) NO. 3706 OF 2019

PBP Commercial Complex Co-operative
Society Ltd. And Anr.                                ... Applicant
              V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors.       ... Respondents
                                   AND
                  WRIT PETITION (L) NO. 1186 OF 2021

Tata Capital Ltd. & Ors.                                     ... Applicant
              V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors.               ... Respondents



Rekha Patil                                                                1/2




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                                                  01-WP(l)-7586-2020.odt

Mr. Vineet Naik, Senior Advocate a/w Ms. Bindi Dave, Mr. Ieshan Sinha,
Mr. Ayesh Ghandy i/b M/s.Wadia Gandhy and Co., for the Petitioner in
Writ Petition (L) No. 3706/2019 and Writ Petition (L) No. 1186/2021.

Mr. Vishal Kanade a/w Ms. Bindi Dave, Mr. Ieshan Sinha, Mr. Aayesh
Gandhi i/b M/s Wadia Ghandy & Co., for the Petitioner in Writ Petition
(L) No. 7586/2020.

Mr. Kedar Dighe, Asstt. Government Pleader, for the State-Respondent.

Mr. Prateek Seksaria, Senior Advocate a/w Mr. Saket Mone, Mr. Subit
Chakrabarti, Mr. Vishesh Kalra, Mr. Abhishek Salian i/b M/s. Vidhii
Partners, for Respondent Nos. 3 and 4 in Writ Petition (L) No. 3706 of
2019 and Writ Petition (L) No. 7586/2020 and Applicant No.1 in IA (L)
No. 7183/2020.

Mr. Mayur Khandeparkar a/w Ms. Kalyani Shukla, for Respondent No. 5
in Writ Petition (L) No. 3706/2019 and Writ Petition (L) No. 7586/2020
and Applicant in IA (L) No. 7183/2020.

Mr. Vishal Kanade a/w Mr. Zaosh Irani i/b M/s. Yasmin Bhansali & Co.,
for the Applicant in IA No. 1/2020 in Writ Petition (L) No. 3706/2019.

Ms. Trupti Puranik, for the Respondents-MCGM.



                             CORAM : R. D. DHANUKA &
                                     V. G. BISHT, JJ.

DATE : 20TH JANUARY, 2021.

PC:

Stand over to 25th January, 2021 at 2-30 p.m. Part Heard.
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