Bombay High Court
Pbp Commercial Complex Co Operative ... vs Cipla Ltd. And Ors on 20 January, 2021
Author: V. G. Bisht
Bench: R. D. Dhanuka, V. G. Bisht
01-WP(l)-7586-2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 7586 OF 2020
HDFC Bank Ltd. And Anr. ... Petitioner
V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors. ... Respondents
AND
WRIT PETITION (L) NO. 3706 OF 2019
CIPLA Ltd. ... Petitioner
V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors. ... Respondents
WITH
INTERIM APPLICATION NO. 01 OF 2020
IN
WRIT PETITION (L) NO. 3706 OF 2019
HDFC Bank Ltd. And Anr. ... Applicant
V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors. ... Respondents
AND
INTERIM APPLICATION (L) NO. 7183 OF 2020
IN
WRIT PETITION (L) NO. 3706 OF 2019
PBP Commercial Complex Co-operative
Society Ltd. And Anr. ... Applicant
V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors. ... Respondents
AND
WRIT PETITION (L) NO. 1186 OF 2021
Tata Capital Ltd. & Ors. ... Applicant
V/s
The Competent Authority and the
District Dy. Registrar Co-op. Society and Ors. ... Respondents
Rekha Patil 1/2
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01-WP(l)-7586-2020.odt
Mr. Vineet Naik, Senior Advocate a/w Ms. Bindi Dave, Mr. Ieshan Sinha,
Mr. Ayesh Ghandy i/b M/s.Wadia Gandhy and Co., for the Petitioner in
Writ Petition (L) No. 3706/2019 and Writ Petition (L) No. 1186/2021.
Mr. Vishal Kanade a/w Ms. Bindi Dave, Mr. Ieshan Sinha, Mr. Aayesh
Gandhi i/b M/s Wadia Ghandy & Co., for the Petitioner in Writ Petition
(L) No. 7586/2020.
Mr. Kedar Dighe, Asstt. Government Pleader, for the State-Respondent.
Mr. Prateek Seksaria, Senior Advocate a/w Mr. Saket Mone, Mr. Subit
Chakrabarti, Mr. Vishesh Kalra, Mr. Abhishek Salian i/b M/s. Vidhii
Partners, for Respondent Nos. 3 and 4 in Writ Petition (L) No. 3706 of
2019 and Writ Petition (L) No. 7586/2020 and Applicant No.1 in IA (L)
No. 7183/2020.
Mr. Mayur Khandeparkar a/w Ms. Kalyani Shukla, for Respondent No. 5
in Writ Petition (L) No. 3706/2019 and Writ Petition (L) No. 7586/2020
and Applicant in IA (L) No. 7183/2020.
Mr. Vishal Kanade a/w Mr. Zaosh Irani i/b M/s. Yasmin Bhansali & Co.,
for the Applicant in IA No. 1/2020 in Writ Petition (L) No. 3706/2019.
Ms. Trupti Puranik, for the Respondents-MCGM.
CORAM : R. D. DHANUKA &
V. G. BISHT, JJ.
DATE : 20TH JANUARY, 2021.
PC:
Stand over to 25th January, 2021 at 2-30 p.m. Part Heard.
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