Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Maharashtra - Subsection Section 66(4) in The Maharashtra Value Added Tax Act, 2002 (4)[* * *] [Sub-sections (4), (5), (6) and (7) were deleted by the Maharashtra Value Added Tax (Levy and Amendment) Act, 2005, Section 39.]
