Bombay High Court
Bombay Suburban Khatik Association vs Municipal Cornp.Of Gr. Bombay on 28 March, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2473 OF 1991
Bombay Suburban Khatik Association ....Petitioner
V/S
Municipal Cornp.of Gr. Bombay ....Respondent
WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 130 OF 2018 In WRIT PETITION 2473 OF 1991 Bombay Suburban Khatik Association ....Petitioner V/S Municipal Cornp.of Gr. Bombay And ....Respondent Maharashtra Khatik Association (applicant) CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 28th March, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 11/04/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:22:20 :::