Allahabad High Court
Ajai Kumar Dubey vs Secretary/Mahaprabandhak ... on 3 July, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 5306 of 1994 Petitioner :- Ajai Kumar Dubey Respondent :- Secretary/Mahaprabandhak Cooperative Bank Ltd. And Others. Petitioner Counsel :- I.N.Singh,Anil Kumar Yadav Respondent Counsel :- S.C. Hon'ble Arun Tandon,J.
Nobody is present on behalf of the petitioner even in the revised reading of the cause list.
This writ petition, filed in the year 1994, is directed against an order of transfer. The writ petition appears to have become infructuous by passage of time.
It is dismissed accordingly. Interim order, if any, stands discharged. Order Date :- 3.7.2010 Pkb/