Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act] Union of India - Subsection Section 15(4)(ii) in The Gift-Tax Act, 1958 (ii)to produce or cause to be produced such accounts, records or other documents as the Assessing Officer may require.