Supreme Court - Daily Orders
Baira @ Bhimnath Singh vs The State Of West Bengal on 9 May, 2014
ITEM NO.19 REGISTRAR COURT.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 1426 OF 2012
BEFORE THE REGISTRAR M.A. SAYEED
BAIRA @ BHIMNATH SINGH Appellant (s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
(With office report )
Date: 09/05/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr Pijush K Roy, Adv.
Mr. Mithilesh Kumar Singh,Adv.
For Respondent(s)
Ms Shagun Matta, Adv.
Mr. Anip Sachthey,Adv.
UPON hearing counsel the Court made the following
O R D E R
Additional documents not filed within the time granted by the Court.
No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.
(M.A. SAYEED) REGISTRAR hj