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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(1) in Grama Panchayats Rules, 1968

(1)The Drawing and Disbursing Officer in respect of a loan sanctioned by the State Government to a Grama Sasan shall be [the concerned District Panchayat Officer] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.].