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Union of India - Section

Section 128 in The Finance Act, 2023

128. Customs

In the Customs Act, 1962 (hereinafter referred to as the Customs Act), in section 25, in sub-section (4A), after the proviso, the following proviso shall be inserted, namely:—"Provided further that nothing contained in this sub-section shall apply to any such exemption granted to, or in relation to,—