Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(3) in Gujarat District Mineral Foundation Rules, 2016 (3)The Executive Committee shall, from time to time, update the list of Affected Area comprising of Directly Affected Area and Indirectly Affected Area,.
