Section 102(d) in U.P. Revenue Code (Amendment) Act, 2016
(d)in Hindi version, in sub-section (2), -(i)for the words ^^fujflr fd;k tk, the words ^^fujLr fd;k tk, shall be substituted;(ii)in clause (a), for the words ^^,slh Hkwfe esa vkSj mlds fo|eku izR;sd o`{k the words ,slh Hkwfe esa vkSj ml ij fo|eku izR;sd o`{k and for the word and punctuation mark ^^tk;saxs the word and punctuation mark tk;saxs] shall be substituted;
