Chattisgarh High Court
C.G.State Civil Supplies Corpn.Ltd vs D.K. Yadav And Anr. 9 Cont/1118/2018 ... on 26 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPL No. 609 of 2010
Chhattisgarh State Civil Supplies Corpn. Ltd. v. D.K.Yadav & Anr.
26.10.2018 Shri V.R.Tiwari, Advocate for petitioner.
Shri K.P.S.Gandhi, Advocate for respondents.
At the request of the counsel for the petitioner, list it on 01/12/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit