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Himachal Pradesh High Court

Malkiat Singh vs . State Of H.P. And Others. on 4 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Malkiat Singh vs. State of H.P. and others.

CWP No.8773 of 2022.

.

04.01.2023. Present: Mr. Jeevan Kumar, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General, for the respondents-State.

Learned Deputy Advocate General prays for and is granted a week's time to impart instructions. List on 11.01.2023. r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 04, 2023.

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