Himachal Pradesh High Court
Malkiat Singh vs . State Of H.P. And Others. on 4 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Malkiat Singh vs. State of H.P. and others.
CWP No.8773 of 2022.
.
04.01.2023. Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General, for the respondents-State.
Learned Deputy Advocate General prays for and is granted a week's time to impart instructions. List on 11.01.2023. r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 04, 2023.
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