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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(3)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)premature/voluntary retirement under Article 226(2) or 226 (3) and Article 230 of the J&K Civil Services Regulations or any other corresponding rule; and