Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 92 in The Maharashtra Irrigation Act, 1976 92. Reports to be made by Canal Officer. All orders made under section 90 shall forthwith be reported to the Collector and the Appropriate Authority.
