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[Cites 0, Cited by 0] [Section 128(13)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(13)(xii) in The Central Motor Vehicles Rules, 1989

(xii)Electric fans, of 8 inches* sweep adjustable, at least eight in number, suitably spaced in the passenger compartment and controlled by switches located near the seat.