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[Cites 0, Cited by 0] [Section 50(12)] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(12)(a) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(a)an order or decision passed or given by the Board in appeal or in revision, or