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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(1)(i) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(i)an annual lessee (including a joint farming society or a farming society of such persons) lawfully holding land on lease from Government on the 31st day of March, 1971;