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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(e) in The Bharathiar University Act, 1981

(e)to supply to the Chancellor, copies of the agenda of the meetings of the authorities of the University as soon a they are issued and the minutes of the proceedings of such meetings; and