Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 9 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

9. Meetings of the Committees.

(1)The District Level Committee Block Level Committee and Urban Committees shall meet once in every month at the District/Block/Urban headquarters on a date and time fixed by the Chairman. The State Level Committee shall ordinarily meet twice in a year.
(2)The Chairperson, on or in his absence a member elected from amongst themselves by the members present shall preside over the meetings of the Committees.